Sukrit Bhattacharjee vs The State Of Jharkhand And Others
2025 Latest Caselaw 2154 Jhar

Jharkhand High Court

Sukrit Bhattacharjee vs The State Of Jharkhand And Others on 30 January, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       L.P.A No. 576 of 2023
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Sukrit Bhattacharjee ... ... ... ... ... Appellant Versus The State of Jharkhand and others ... ... ... Respondents WITH L.P.A. No. 551 of 2023 Aloke Kumar Sinha ... ... ... ... ... Appellant Versus The State of Jharkhand and others ... ... ... Respondents WITH L.P.A. No. 553 of 2023 Sukrit Bhattacharjee ... ... ... ... ... Appellant Versus The State of Jharkhand and others ... ... ... Respondents WITH L.P.A. No. 741 of 2023 The State of Jharkhand and others ... ... ... Appellants Versus Ranendra Deb Bhattacharya and others ... ... ... Respondents WITH

The State of Jharkhand and others ... ... ... Appellants Versus Sri Ram Krishna Seva Sangh and others ... ... Respondents

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

For the Appellant(s) : Mr. Sachi Nandan Das, Advocate Mr. Mahesh Tewari, Advocate For the Respondents : Mr. Ajit Kumar, Sr. Advocate Mr. Shresth Gautam, Advocate Mr. Anshuman Mishra, Advocate Mr. Krishna Prajapati, Advocate

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9/Dated: 30.01.2025

I.A No. 2647 of 2024 in L.P.A No. 576 of 2023 With I.A No. 11743 of 2023 in L.P.A No. 741 of 2023 With I.A No. 11760 of 2023 in L.P.A No. 751 of 2023

1. These applications are filed under Section 5 of the Limitation Act, 1963 seeking condonation of delay of 119 days in filing L.P.A No. 576

of 2023 and 192 days in filing L.P.A No. 741 of 2023 and L.P.A No. 751 of 2023 challenging the judgment of learned Single Judge.

2. These applications are allowed, since they are not opposed by the respondents.

With

With

With

With

3. List these cases on 06.03.2025.

(M. S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.)

Amit/Vedanti