Sanjiv Kumar Maji And Others vs The State Of Jharkhand & Others
2025 Latest Caselaw 2118 Jhar

Jharkhand High Court

Sanjiv Kumar Maji And Others vs The State Of Jharkhand & Others on 29 January, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

             IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           W.P. (S) No. 1884 of 2020

    Sanjiv Kumar Maji and others       ... ...  Petitioners
                                Versus
    The State of Jharkhand & Others    ... ... Respondents
                                ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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38/29th January 2025

1. The matter has been placed before this Court at the instance of the office indicating that in the final judgment of this case, the date has been wrongly mentioned as 3rd January 2024 instead of 3rd January 2025.

2. Perused the records.

3. Considering the office note, the date of final judgment as mentioned in order No. 37 is hereby modified and is directed to be read as 3rd January 2025 instead of 3rd January 2024.

4. Office is directed to carry out the necessary corrections in the final judgment.

(Anubha Rawat Choudhary, J.) Mukul