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Vinod Karmali @ Binod Karmali vs The State Of Jharkhand ..... Opp. Party
2025 Latest Caselaw 2113 Jhar

Citation : 2025 Latest Caselaw 2113 Jhar
Judgement Date : 29 January, 2025

Jharkhand High Court

Vinod Karmali @ Binod Karmali vs The State Of Jharkhand ..... Opp. Party on 29 January, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             Cr.M.P. No. 178 of 2025

Vinod Karmali @ Binod Karmali            ..... Petitioner
                       Versus
The State of Jharkhand                   ..... Opp. Party
                        ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Petitioner : Mr. A.K. Sahani, Advocate. For the State : Mrs. Vandana Bharti, A.P.P.

---------

th Order No. 02/Dated: 29 January, 2025

Learned counsel for the petitioner seeks some time for producing the relevant judgments, which he intends to rely upon in this case.

As prayed by learned counsel for the petitioner, list this case on 11.02.2025.

(Pradeep Kumar Srivastava, J.) Sunil/

 
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