Joseph Munda vs The State Of Bihar (Now Jharkhand)
2025 Latest Caselaw 1863 Jhar

Jharkhand High Court

Joseph Munda vs The State Of Bihar (Now Jharkhand) on 21 January, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (DB) No. 212 of 1996(R)
     Joseph Munda                                     ...    Appellant
                                    Versus
     The State of Bihar (Now Jharkhand)              ...       Respondent
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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE ARUN KUMAR RAI For the Appellant : Mr. Pankaj Verma, Advocate For the Respondent : Mrs. Vandana Bharti, A.P.P.

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Order No. 15 Dated 21st January, 2025

Heard Mr. Pankaj Verma, learned counsel for the appellant and Mrs. Vandana Bharti, learned A.P.P. Let this matter be listed on 30.01.2025 under the heading 'For Judgment'.

(RONGON MUKHOPADHYAY, J.)

(ARUN KUMAR RAI, J.) MK