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Smt. Anita Mahato vs Devan Mahato @ Devendra Nath Mahato
2025 Latest Caselaw 1831 Jhar

Citation : 2025 Latest Caselaw 1831 Jhar
Judgement Date : 20 January, 2025

Jharkhand High Court

Smt. Anita Mahato vs Devan Mahato @ Devendra Nath Mahato on 20 January, 2025

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                      S.A. No. 49 of 2023

                   Smt. Anita Mahato                           ...      ...     Appellant
                                      Versus
                 Devan Mahato @ Devendra Nath Mahato    ...       Respondent
                                      ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Appellant : Mr. Abhishek Kumar Dubey, Advocate

---

07/20.01.2025 Counsel for the appellant has submitted that arising out of the same judgment, two appeals have been filed. The other one is Second Appeal No. 34 of 2023 which has been directed to be posted on 04.02.2025.

2. Post this case on 04.02.2025 with Second Appeal No. 34 of 2023.

(Anubha Rawat Choudhary, J.) Binit

 
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