Sandhya Rani Mahato vs The Jharkhand Public Service ...
2025 Latest Caselaw 1820 Jhar

Jharkhand High Court

Sandhya Rani Mahato vs The Jharkhand Public Service ... on 20 January, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W.P.(S) No. 5563 of 2024
                                                    -----

Sandhya Rani Mahato, aged about 37 years, D/o Arjun Mahto, R/o Baman Gora, P.O.-Sarjamda, P.S. Parsudih, Jamshedpur, Dist-East Singhbhum, Jharkhand, 831002.

... ... Petitioner Versus

1.The Jharkhand Public Service Commission through it's Secretary, Circular Road, P.O. GPO, P.S. Sadar, District-Ranchi.

2. Controller of Examination, the Jharkhand Public Service Commission through it's Secretary, Circular Road, P.O. GPO, P.S. Sadar, District-Ranchi ...... Respondents

-------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

-------

For the Petitioner : Mr. Bharat Kumar, Adv For the Respondents : Mr. Sanjay Piprawall, Adv Mr. Prince Kumar, Adv Mr. Rakesh Ranjan, Adv Mr. Jay Prakash, Adv

------

6/20.01.2025

Issue raised in this writ is covered by the judgment

dated 02.08.2024 in W.P. (S) No. 4298 of 2024.

2. Therefore, for reasons alike and also since the

petitioner has wrongly circled in the roll number column

and since Clause III of the instructions to candidates

specifically mentions that it would result in cancellation of

candidature, no relief can be granted to the petitioner.

3. Accordingly, the writ petition is dismissed.

(M.S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) Fahim/Amardeep