Damodar Valley Corporation & Ors vs Sudhir Prasad & Ors
2025 Latest Caselaw 1780 Jhar

Jharkhand High Court

Damodar Valley Corporation & Ors vs Sudhir Prasad & Ors on 16 January, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           L.P.A No. 440 of 2024
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Damodar Valley Corporation & Ors. ... ... Appellants

Versus

Sudhir Prasad & Ors. ... ... Respondents

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

For the Appellants : Mr. R. N. Sahay, Sr. Advocate Mr. Srijit Choudhary, Advocate For the Respondent(s) : Mr. Mahesh Tewari, Advocate

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05/Dated: 16.01.2025

1. Admit.

2. Pending further orders there shall be interim stay of the impugned judgment but the appellants shall continue to pay the pension admissible to the respondents without counting their past service from 09.12.1999.

3. List this matter on 10.07.2025 for hearing.

(M. S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) Amit/Vedanti