Arun Sao vs The State Of Jharkhand
2025 Latest Caselaw 1718 Jhar

Citation : 2025 Latest Caselaw 1718 Jhar
Judgement Date : 14 January, 2025

Jharkhand High Court

Arun Sao vs The State Of Jharkhand on 14 January, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

      IN THE HIGH COURT OF JHARKHAND AT RANCHI

                 Cr. Appeal ( S.J) No. 895 of 2005
      Arun Sao                                  ......     Appellant
                            Versus
      The State of Jharkhand                   ....... Respondent
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. A.K. Chaturvedi, Advocate For the State : Mr. Bishambhar Shastri, APP

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th 12/Dated:14 January, 2025

Heard learned counsel for both the sides.

2. Judgment is reserved.

(Sanjay Prasad, J.) Saket/-

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