Citation : 2025 Latest Caselaw 1673 Jhar
Judgement Date : 13 January, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No.1652 of 2006
Sumitra Mandal & Ors. ... Appellants
Versus
The State of Jharkhand ... Respondent
WITH Cr. Appeal (SJ) No.86 of 2007
Prem Mandal @ Prem Kumar Mandal & Anr.
... Appellants
Versus
The State of Jharkhand & Anr. ... Respondents
Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
For the Appellant : Mr. Gautam Kumar, Adv. For the State : Mr. V.S. Sahay, Addl. P.P. Mrs. Vandana Bharti, Addl. P.P.
Order No.09/Dated- 13.01.2025 Learned counsel for the appellants prays for time to file supplementary affidavit in this case regarding the Hon'ble Apex Court judgment.
Time prayed for is granted. List this case on 21.01.2025.
(Pradeep Kumar Srivastava, J.)
Sachin
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