Sumitra Mandal & Ors vs The State Of Jharkhand
2025 Latest Caselaw 1672 Jhar

Jharkhand High Court

Sumitra Mandal & Ors vs The State Of Jharkhand on 13 January, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Appeal (SJ) No.1652 of 2006

         Sumitra Mandal & Ors.                       ...      Appellants
                                        Versus
         The State of Jharkhand                      ...      Respondent

WITH Cr. Appeal (SJ) No.86 of 2007

Prem Mandal @ Prem Kumar Mandal & Anr.

                                              ...             Appellants
                                       Versus
         The State of Jharkhand & Anr.        ...             Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Gautam Kumar, Adv. For the State : Mr. V.S. Sahay, Addl. P.P. Mrs. Vandana Bharti, Addl. P.P.

Order No.09/Dated- 13.01.2025 Learned counsel for the appellants prays for time to file supplementary affidavit in this case regarding the Hon'ble Apex Court judgment.

Time prayed for is granted. List this case on 21.01.2025.

(Pradeep Kumar Srivastava, J.)

Sachin