Citation : 2025 Latest Caselaw 1670 Jhar
Judgement Date : 13 January, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 3369 of 2018
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Amrit Lal Gupta and others .... .... Petitioners Versus The State of Jharkhand & Anr. ... ....Opposite Parties
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Petitioners : Mr. Pradeep Kumar, Advocate For the State : Mr. S.K. Munda, A.P.P
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Order No.06/Dated: 13.01.2025
1. Heard learned counsel for the parties.
2. The learned counsel for the petitioners is allowed time for filing judgments in support of his case.
3. List this case on 20.1.2025.
(Pradeep Kumar Srivastava, J.) KNR/
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