Alimuddin Ansari & Ors vs The State Of Jharkhand
2025 Latest Caselaw 1494 Jhar

Jharkhand High Court

Alimuddin Ansari & Ors vs The State Of Jharkhand on 10 January, 2025

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Cr. Appeal (SJ) No.1255 of 2006
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Alimuddin Ansari & Ors. .... .... Appellant(s) Versus The State of Jharkhand .... .... Respondent With Cr. Appeal (SJ) No.1303 of 2006

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Ainul Ansari .... .... Appellant(s) Versus The State of Jharkhand .... .... Respondent

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Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant(s) : Mr. Yogesh Modi, Advocate (In Cr. Appeal (SJ) No. 1255/2006) Mr. Rajendra Prasad Gupta, Advocate (In Cr. Appeal (SJ) No. 1303/2006) For the Respondents : Mr. Shiv Shankar Kumar, A.P.P. (In Cr. Appeal (SJ) No. 1255/2006) Mr. Bishambhar Shastri, A.P.P. (In Cr. Appeal (SJ) No. 1303/2006)

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Order No.10/ Dated- 10th January, 2025

1. Learned counsel appearing for the appellants are directed to bring on record the relevant judgments/rulings of Hon'ble Supreme Court related to this appeal before this court by the next date of hearing.

2. List this case on 28th January, 2025.

(Pradeep Kumar Srivastava, J.) Amar/-