Sashi Kumar vs The State Of Jharkhand
2025 Latest Caselaw 1492 Jhar

Jharkhand High Court

Sashi Kumar vs The State Of Jharkhand on 10 January, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          Cr. Appeal (SJ) No.1155 of 2007

         Sashi Kumar                                ...       Appellant
                                           Versus
         The State of Jharkhand                     ...       Respondent

WITH Cr. Appeal (SJ) No.1250 of 2007

Rajendra Gupta ... Appellant Versus The State of Jharkhand ... Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Mahesh Tiwari, Adv.

Mr. S.H. Haque, Adv.

For the State : Mr. Naveen Kumar Ganjhu, Addl. P.P. Mrs. Nehala Sharmin, Addl. P.P.

Order No.07/Dated- 10.01.2025 Heard learned counsel for the appellants as well as learned A.P.Ps appearing for the State.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.)

Sachin