Ram Sewak Yadav vs The State Of Jharkhand
2025 Latest Caselaw 1491 Jhar

Citation : 2025 Latest Caselaw 1491 Jhar
Judgement Date : 10 January, 2025

Jharkhand High Court

Ram Sewak Yadav vs The State Of Jharkhand on 10 January, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          Cr.Appeal (SJ) No.1115 of 2006

         Ram Sewak Yadav                                  ...      Appellant
                                           Versus
         The State of Jharkhand                          ...      Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Avilash Kumar, Adv. For the State : Mr. V.K. Vashishta, A.P.P.

Order No.14/Dated- 10.01.2025

1. Learned counsel appearing for the appellant is directed to bring on record the relevant judgments/rulings of Hon'ble Supreme Court related to this appeal before this court by the next date of hearing.

2. List this case on 24th January, 2025.

(Pradeep Kumar Srivastava, J.) Amar/-

Download the LatestLaws.com Mobile App