Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anita Devi vs The State Of Jharkhand & Anr. ... ...
2025 Latest Caselaw 1471 Jhar

Citation : 2025 Latest Caselaw 1471 Jhar
Judgement Date : 9 January, 2025

Jharkhand High Court

Anita Devi vs The State Of Jharkhand & Anr. ... ... on 9 January, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Cr.M.P No.3409 of 2024

         Anita Devi                                     ...     Petitioner
                                             Versus
         The State of Jharkhand & Anr.                 ...     Opposite Parties

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

         For the Petitioner     : Mr. Ashutosh Pd. Joshi, Adv.
         For the State          : Mr. Pankaj Kr. Mishra, A.P.P.

   Order No.03/Dated- 09.01.2025
          1.

Learned counsel for the petitioner seeks adjournment for producing the relevant judgments of Hon'ble Supreme Court related to this case.

2. List this case on 17.01.2025.

(Pradeep Kumar Srivastava, J.) Amar/-

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter