Mr. Sunil Kumar vs Mr. Amaresh Kumar
2025 Latest Caselaw 1444 Jhar

Jharkhand High Court

Mr. Sunil Kumar vs Mr. Amaresh Kumar on 8 January, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(C) No. 5601 of 2009
                                  -----

CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR

-----

For the Petitioners : Mr. Sunil Kumar, Advocate For the Respondent No. 4 : Mr. Amaresh Kumar, Advocate Mrs. Namita Sahay, Advocate Ms. Arpita Sinha, Advocate

-----

09/08.01.2025 In compliance of order dated 05.12.2024, a copy of

judgment dated 28.05.2008 passed by learned Sessions Judge,

Gumla in S.T. No. 278/2006 has been placed on record.

Office is directed to serve copies of the said judgment

to learned counsel for the petitioners as well as the respondent

no. 4 within one week.

Put up this case under the heading "For Admission" on

28.01.2025.

(Rajesh Shankar, J.) Manish