Citation : 2025 Latest Caselaw 1443 Jhar
Judgement Date : 8 January, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P No.3718 of 2023
Pankaj Singh @ Pankaj Kumar Singh @ Pankaj Kumar & Ors.
... Petitioners
Versus
The State of Jharkhand ... Opposite Party
Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
For the Petitioners : Mr. S.N. Roy, Adv.
For the State : Mr. P.D. Agrwal, Spl.P.P.
Order No.06/Dated- 08.01.2025
1.
On call, learned counsel for the petitioners has appeared and seeks time to produce some crucial judgments regarding this case.
2. List this case after three weeks.
(Pradeep Kumar Srivastava, J.) Amar/-
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