Ganesh Sao vs The State Of Jharkhand
2025 Latest Caselaw 1423 Jhar

Citation : 2025 Latest Caselaw 1423 Jhar
Judgement Date : 7 January, 2025

Jharkhand High Court

Ganesh Sao vs The State Of Jharkhand on 7 January, 2025

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
             Cr. Appeal (S.J.) No. 642 of 2006

    Ganesh Sao                             ..... Appellant
                               Versus
    The State of Jharkhand                 ..... Respondent
                        ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Sahil, Advocate. For the Respondent : Mrs. Priya Shrestha, A.P.P. For the Informant : None.

Order No. 09/Dated: 07th January, 2025 Heard learned counsel appearing for the petitioner and the

learned APP appearing for the State are present and no one appeared

on behalf of the informant.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Simran/

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