Sakli Devi vs The State Of Jharkhand
2025 Latest Caselaw 1419 Jhar

Citation : 2025 Latest Caselaw 1419 Jhar
Judgement Date : 7 January, 2025

Jharkhand High Court

Sakli Devi vs The State Of Jharkhand on 7 January, 2025

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
              Cr. Appeal (S.J.) No. 414 of 2006

     Sakli Devi                             ..... Appellant
                                Versus
     The State of Jharkhand                 ..... Respondent
                        ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Anjani Kumar Singh, Advocate. For the Respondent : Mrs. Vandana Bharti, A.P.P.

Order No. 13/Dated: 07th January, 2025 Heard learned counsel for the parties.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Simran/

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