Dhiraj Rai vs The State Of Jharkhand ... Opp. Party
2025 Latest Caselaw 1418 Jhar

Citation : 2025 Latest Caselaw 1418 Jhar
Judgement Date : 7 January, 2025

Jharkhand High Court

Dhiraj Rai vs The State Of Jharkhand ... Opp. Party on 7 January, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Cr.M.P. No.627 of 2024

         Dhiraj Rai                                        ...     Petitioner
                                        Versus
         The State of Jharkhand                            ...     Opp. Party

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Petitioner : Mr. Amit Kumar Choubey, Adv. For the State : Mr. Sunil Kumar Dubey, Addl. P.P.

Order No.05/Dated- 07.01.2025 Learned A.P.P. appearing for the State prays for time to file counter affidavit in this case regarding the Hon'ble Apex Court judgment.

Time prayed for is granted.

List this case after four weeks.

(Pradeep Kumar Srivastava, J.)

Sachin

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