Md Kamal vs Asho Mian @ Aso Miyan
2025 Latest Caselaw 1410 Jhar

Jharkhand High Court

Md Kamal vs Asho Mian @ Aso Miyan on 7 January, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

IN    THE HIGH COURT OF JHARKHAND AT RANCHI
                    C.M.P. No. 04 of 2024
Md Kamal, son of Late Md. Israil aged 52 years
resident of Mohalla Hazi Gali P.O. and P.S.-
Madhupur, Sub-Division and district Deoghar.
                                              ..... ...   Petitioner
                           Versus
1. Asho Mian @ Aso Miyan, aged not known, son of
Late Md. Afjal, resident of Mohalla Hazi Gali
P.O.+P.S.-Madhupur, subdivision and district-
Deoghar.
2. Md. Aslam aged not known, son of Late Md. Afjal
resident of Mohalla Hazi Gali, P.O. and P.S.-
Madhupur, subdivision and district- Deoghar.
3. Munno Mian, aged not known, son of Late Md.
Afjal, resident of Mohalla Hazi Gali, P.O. and P.S.-
Madhupur, subdivision and district- Deoghar.
4.Shamim Mian aged not known son of Late Md.
Afjal, resident of Mohalla Hazi Gali, P.O. and P.S.-
Madhupur, subdivision and district- Deoghar.
5. Washim Mian aged not known, son of Late Md.
Afjal, resident of Mohalla Hazi Gali, P.O. and P.S.-
Madhupur, subdivision and district- Deoghar.
6. Mohiuddin Mian aged not known son of Mahmood
Mian Hazi Gali, P.O. and P.S- Madhupur, District-
Deoghar.
7.Siraj Mian, aged not known, son of Mahmood Mian
Hazi Gali, P.O. and P.S- Madhupur, District- Deoghar.
8. Md. Nasim aged not known, son of late Mahmood
Mian, Hazi Gali, P.O. and P.S- Madhupur, District
Deoghar.
9. Mursheed Mian aged not known, son of Late
Mahmood Mian, Mohalla- Haji Gali, P.O-P.S-
Madhupur District Deoghar.
10. Rehana aged not known, Daughter of late
Mahmood Mian, Haji Gali P.O-P.S- Madhupur
District Deoghar.
11. Md Niyaj, aged not known, son of late Gafoor
Mian Village Kela Bagan, P.O- and P.S- Madhupur,
District Deoghar.
12. Baby Khatoon aged not knows son of late Gafoor
Mian Village Kela Bagan, P.O. and P.S.-Madhupur,
District. Deoghar.
13. Najo Khatoon aged not known son of late Gafoor
Mian Village Kela Bagan, P.O. and P.S.- Madhupur.
District Deoghar.
14. Tarmir aged not known daughter of late Gafoor

                             -1-
       Mian Village Kela Bagan, P.O. and P.S.- Madhupur,
      District Deoghar.
      15. Haris aged not known son of late Irfan Hian,
      resident of -Pucca Bajar, P.O. and P.S.-Asansol,-
      district Burdwan, W.B.
      16. Md Jamal aged not known son of late Md. Israil
      Mohalla Hazi Gali P.O. and P.S.- Madhupur
      subdivision and district Deoghar.
      17. Shahin Parween aged not known son of late Md.
      Israil Mohalla Hazi Gali P.O. and P.S.-Madhupur
      subdivision and district Deoghar.
      18. Md Nehal @ Raju aged not known son of late Md.
      Israil Mohalla Hazi Gali P.O. and p.s.- Madhupur.
      subdivision and district Deoghar.
      19. Md Iqubal aged not known son of late Md Israil
      Mohalla Hazi Gali P.O. and P.S.- Madhupur
      subdivision and district Deoghar.
      20. Md Imitiaz aged not known son of late Md Israil
      Mohalla Hazi Gall P.O. and p.s.- Madhupur
      subdivision and district Deoghar.
      21. Md Sadab aged not known son of late Md Israil
      Mohalla Hazi Gali P.O. and P.S.- Madhupur
      subdivision and district Deoghar.
                                                     ..... ...     Respondents
                                --------

CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

------

For the Petitioner : Mr. Onkar Nath Tewary, Advocate.

------

03/ 07.01.2025 Mr. Onkar Nath Tewary, learned counsel appearing for the petitioner submits that during the pendency of this petition, the judgment has been passed in the pending suit, being Original Suit No. 16 of 1999. He seeks permission to withdraw this petition with the liberty to take recourse under the law.

2. Permission is accorded.

3. As such, this petition is dismissed as withdrawn with the aforesaid liberty.

(Sanjay Kumar Dwivedi, J.) Amitesh/-