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Satma Khatoon@ Salina Bibi vs The State Of Jharkhand
2025 Latest Caselaw 1389 Jhar

Citation : 2025 Latest Caselaw 1389 Jhar
Judgement Date : 6 January, 2025

Jharkhand High Court

Satma Khatoon@ Salina Bibi vs The State Of Jharkhand on 6 January, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cr.A (SJ) No. 966 of 2006
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Satma Khatoon@ Salina Bibi ... .... ... Appellant Versus The State of Jharkhand .... .... .... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr.Kaushal Kishor Mishra, Advocate

For the State : Mr. Pankaj Kr. Mishra, APP

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Order No.12/Dated: 06.01.2025 Heard the parties.

The judgment is reserved.

(Pradeep Kumar Srivastava, J.) Abha/

 
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