Citation : 2025 Latest Caselaw 1387 Jhar
Judgement Date : 6 January, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.A (SJ) No. 814 of 2006
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Najrul Ansari@ Gulshan Biswas ... .... ... Appellant Versus The State of Jharkhand .... .... .... Respondent
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellant : Mr. Suman Kr. Ghosh, Advocate : Ms. Durga C. Mishra, Advocate : Mr. Atanu Bannerjee, Advocate For the State : Mr. Pankaj Kr. Mishra, APP
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Order No.09/Dated: 06.01.2025 Heard the parties.
The judgment is reserved.
(Pradeep Kumar Srivastava, J.) Abha/
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