Citation : 2025 Latest Caselaw 1385 Jhar
Judgement Date : 6 January, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
F.A. No. 55 of 2024
General Manager (L & R), Central Coalfields Limited
... ... Appellant
Versus
Dineshwar Karmali & Others ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Appellant : Mr. Sahay Gaurav Piyush, Adv.
For the Respondent :
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th
04/6 January 2025
1. The learned counsel for the appellant refers to defect No. 11 and submits that the certified copy of the judgment and award/decree be sent back to the concerned court for correction.
2. Office is directed to send back the certified copy of the judgment and award/decree to the concerned court for necessary correction along with the objection raised by the stamp reporter.
3. Post this case on 11.02.2025 in the supplementary cause list.
4. In the meantime, it will be open to the appellant to remove the other defects.
(Anubha Rawat Choudhary, J.) Mukul
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