Sushil Kumar vs The State Of Jharkhand & Ors
2025 Latest Caselaw 1357 Jhar

Jharkhand High Court

Sushil Kumar vs The State Of Jharkhand & Ors on 2 January, 2025

Author: Ananda Sen

Bench: Ananda Sen

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(S) No.2864 of 2024
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Sushil Kumar. ... ... Petitioner Versus The State of Jharkhand & Ors. ... ... Respondents

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CORAM : SRI ANANDA SEN, J

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For the Petitioner(s) : Mr. Chandan Tiwari, Advocate For the Respondent(s): Mr. Ratnesh Kumar, Advocate

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04/ 02.01.2025 The petitioner is directed to bring on record the judgment, if any, passed in Vigilance Case No.13/2020, by the Special Judge, ACB, Singhbhum West at Chaibasa.

List this case after two weeks.

(ANANDA SEN, J.) Prashant