Raju Mahto vs Tulia Mahatain And Others
2025 Latest Caselaw 1354 Jhar

Jharkhand High Court

Raju Mahto vs Tulia Mahatain And Others on 2 January, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   S. A. No. 49 of 2020

                     Raju Mahto                                ...     ...      Appellant
                                     Versus
                Tulia Mahatain and Others   ...   ...    Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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06/02.01.2025

1. Learned counsel on behalf of the appellant Mr. Sanjay Prasad is present.

2. The appellant was the plaintiff before the trial court and he has lost the case before both the courts.

3. He submits that the defendants did not file any written statement and the suit has been dismissed by holding that the suit was not maintainable. He has relied upon the judgment passed by the Full Bench of Patna High Court, Ranchi Bench, Ranchi reported in 1987 BBCJ 202 (F.B.) in Paritosh Maity Vs. Ghasiram Maity.

4. He has submitted that he is not fully prepared in the present case.

5. Post this case for on 03.01.2025.

(Anubha Rawat Choudhary, J.) Rakesh/-