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Rajani Kanta Patra vs The Union Of India & Ors
2025 Latest Caselaw 1353 Jhar

Citation : 2025 Latest Caselaw 1353 Jhar
Judgement Date : 2 January, 2025

Jharkhand High Court

Rajani Kanta Patra vs The Union Of India & Ors on 2 January, 2025

Author: Gautam Kumar Choudhary
Bench: Gautam Kumar Choudhary
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             L.P.A. No.89 of 2023
                 Rajani Kanta Patra    ...    ...   ...   ...   Appellant
                                         Versus
                 The Union of India & Ors.       ... ...     ...    Respondents
                                         ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

---------

For the Appellant : Mr. Rahul Kumar, Advocate For the Respondents-UOI : Mrs. Nikki Sinha, CGC Mr. Anil Kumar, ASGI

---------

08/Dated: 02.01.2025.

Argument concluded.

Judgment is reserved.

(M.S. Ramachandra Rao, C.J.)

(Gautam Kumar Choudhary, J.) Sandeep/pawan/

 
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