Bablu Marandi vs The State Of Bihar (Now Jharkhand)
2025 Latest Caselaw 2723 Jhar

Jharkhand High Court

Bablu Marandi vs The State Of Bihar (Now Jharkhand) on 18 February, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. Appeal (DB) No. 466 of 1999(P)
         Bablu Marandi                               ......   Appellant
                                            Versus
         The State of Bihar (Now Jharkhand)
                                                    ......  Respondent
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellants : Mrs. Shail Lakra, Amicus For the Respondents : Mr. Shailesh Kr. Sinha, A.P.P.

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18/18.02.2025 Heard Mrs. Shail Lakra, learned amicus curiae for the appellant and Mr. Shailesh Kr. Sinha, learned A.P.P. List this case on 25.02.2025 under the heading 'For Judgment'.

(Rongon Mukhopadhyay, J.)

(Arun Kumar Rai, J.) Preet/-