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Shakur Ansari & Ors vs Sabulan Khatoon And Ors
2025 Latest Caselaw 2655 Jhar

Citation : 2025 Latest Caselaw 2655 Jhar
Judgement Date : 13 February, 2025

Jharkhand High Court

Shakur Ansari & Ors vs Sabulan Khatoon And Ors on 13 February, 2025

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 F. A. No. 114 of 2024

                    Shakur Ansari & Ors.                      ...      ...   Appellants
                                   Versus
               Sabulan Khatoon and Ors.   ...    ...    Respondents
                                   ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

06/13.02.2025

1. As per the office note, the certified copy of the judgment and decree of the original suit was sent to the Court concerned but the same has not been received after correction.

2. Office is directed to send express reminder.

3. Post this case on 11th March, 2025.

(Anubha Rawat Choudhary, J.) Arpit/-

 
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