Manoj Kumar Pramanik vs Rakhi Devi
2025 Latest Caselaw 7930 Jhar

Citation : 2025 Latest Caselaw 7930 Jhar
Judgement Date : 20 December, 2025

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Jharkhand High Court

Manoj Kumar Pramanik vs Rakhi Devi on 20 December, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         F.A.No. 173 of 2024
Manoj Kumar Pramanik ...         ... Appellant
              Versus
1. Rakhi Devi
2. Bhakti Thakur            ...              ... Respondents
             ...

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

For the Appellant : Mr. Ajay Kumar Sah, Advocate For the Resp. No.1 : Mr. Nehru Mahto, Advocate For the Resp. No.2 : Mr. Naresh Prasad Thakur, Advocate ...

Order No.08/dated 20.12.2025

Heard the learned Counsel for the parties.

2. Argument concluded

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) 20th December, 2025 P.K.S./Madhav

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