Rajendra Oraon & Ors vs The State Of Bihar
2025 Latest Caselaw 7563 Jhar

Jharkhand High Court

Rajendra Oraon & Ors vs The State Of Bihar on 6 December, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               Cr. Appeal No. 172 of 2000
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Rajendra Oraon & Ors Appellants Versus The State of Bihar ... ... Respondent with Cr. Appeal No. 163 of 2000

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Bhanua Oraon Appellant Versus The State of Bihar ... ... Respondent

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CORAM :HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellants : Mr. Sankalp Goswami, Adv. [Cr.A 172/2000] Mr. Dilip Kumar Prasad, Adv. [Cr.A 163/2000[] For the Respondent : Mr. Subodh Kumar Dubey, APP

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Order No. 10 : Dated 6 December, 2025 th

1. Heard Mr. Sankalp Goswami, learned counsel associated

with the office of Mr. Amit Kumar Das, learned counsel for the

appellant in Cr.Appeal (DB) No. 172 of 2000 and Mr. Dilip Kumar

Prasad, learned counsel for the appellant in Cr. Appeal (DB) No.

163 of 2000.

2. Mr. Subodh Kumar Dubey, learned APP argued in both the

cases for the respondents-State.

3. Hearing concluded.

4. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) 6th December, 2025 Alankar/-