Shyamal Chakravarty vs The Deputy Director
2025 Latest Caselaw 7515 Jhar

Jharkhand High Court

Shyamal Chakravarty vs The Deputy Director on 4 December, 2025

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                A.C.(S.B.) No.09 of 2024

          Shyamal Chakravarty                           ...     Appellant
                                       Versus
          The Deputy Director, Directorate of Enforcement, Government of India
          Gandhi Maidan, Patna, Bihar                ...      Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Ajit Kumar, Sr. Advocate Ms. Akriti Shree, Advocate For the Resp. : Mr. Prashant Vidyarthy, Sr. Panel Counsel Mr. Romit Kumar, Advocate

Order No.19/Dated- 04.12.2025 Heard learned counsel for the appellant as well as learned counsel for the respondent.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.)

Dated: 4th December, 2025 Sachin/