Gulam Pandit & Ors vs The State Of Jharkhand
2025 Latest Caselaw 7470 Jhar

Jharkhand High Court

Gulam Pandit & Ors vs The State Of Jharkhand on 3 December, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

  IN THE HIGH COURT OF                     JHARKHAND AT RANCHI

                       Cr. A (D.B.) No. 163 of 2003
                                  ---------

Gulam Pandit & Ors. ... ... Appellants Versus The State of Jharkhand ... ... Respondent With Cr. A (D.B.) No. 585 of 2003

---------

Kishore Pandit ... ... Appellant Versus The State of Jharkhand ... ... Respondent

---------

CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

----------

For the Appellants : Mr. Aditya Kumar Choudhary, Advocate Mr. Arvind Kumar Choudhary, Advocate Mr. Prathik, Advocate For the Respondent : Mrs. Nehala Sharmin, Spl.P.P. [Through V.C.)

-----------

rd 10/Dated: 03 December, 2025

1. Heard Mr. Aditya Kumar Choudhary, learned counsel for the appellants and learned Spl.P.P. for the State.

2. Judgment is reserved.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.) 03/12/2025

Pappu/-