Md. Najmul Hawaldar @ Nazmul Hawaldar @ ... vs The State Of Jharkhand & Ors
2025 Latest Caselaw 7432 Jhar

Jharkhand High Court

Md. Najmul Hawaldar @ Nazmul Hawaldar @ ... vs The State Of Jharkhand & Ors on 2 December, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. Appeal (S.J) No. 341 of 2025
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Md. Najmul Hawaldar @ Nazmul Hawaldar @ Nazmul Hawlader ......Appellant Versus The State of Jharkhand & Ors. ......Respondents

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Shubham Mishra, Advocate For the State : Ms. Bandana Sinha, APP For the Union : Mr. Prashant Pallav, ASGI Ms. Shreya Shukla, AC to ASGI ......

13/02.12.2025 It appears from the office note that the neatly typed copy of the page nos. 15, 16 and 17 of the counter-affidavit dated 14.11.2025 has been filed.

Heard learned counsel for both the sides. Judgment is reserved.

(Sanjay Prasad, J.) Dated: 02.12.2025 RKM/