Sachchidanand Prasad And Others vs The Chairman-Cum-Managing Director
2025 Latest Caselaw 7429 Jhar

Jharkhand High Court

Sachchidanand Prasad And Others vs The Chairman-Cum-Managing Director on 2 December, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

              THE HIGH COURT OF JHARKHAND AT RANCHI

                    L.P.A. No. 253 of 2023
         Sachchidanand Prasad and others .... Appellants
                             Versus
         The Chairman-cum-Managing Director, Jharkhand Urja
         Vikas Nigam Limited and others      .... Respondents
                              With
                     L.P.A. No. 21 of 2023
          Ali Hussain Ansari and others      .... Appellants
                             Versus
          Jharkhand Urja Vikas Nigam Limited and others
                                             .... Respondents
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Coram: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellants : Mr. Vijoy Pratap Singh, Sr. Advocate Mr. Ajay Kumar Pathak, Advocate Appellant-in-person For Resp. JUVNL : Mr. Manish Kumar, Sr. SC

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Order No.13/Dated: 02.12.2025

1. We have heard the learned counsel for the parties at length.

2. Argument concluded.

3. Learned counsel for the parties have prayed to list these matters under the heading "For Orders" on a particular date, so that they may give their written notes of arguments giving therein details along with the reference of the law and the judgment, the same is being relied upon.

4. List these cases on 9th December, 2025 under the heading "For Orders".

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) 2nd December, 2025 R.K/Vedanti