Citation : 2025 Latest Caselaw 7361 Jhar
Judgement Date : 9 December, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 253 of 2023
Sachchidanand Prasad & Ors. ... Appellants
Versus
The Chairman-cum-Managing Director, Jharkhand Urja Vikas
Nigam Limited and Ors. ... Respondents
With
L.P.A. No. 21 of 2023
Ali Hussain Ansari and Ors. ... Appellants
Versus
Jharkhand Urja Vikas Nigam Limited and Ors.
... Respondents
...
CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI
For the Appellants :
For the JUVNL : Mrs. Sunita Kumari, Advocate ...
Order No.14/dated 09.12.2025
Reference may be made to the order dated 02.12.2025
which reads as under:
We have heard the learned counsel for the parties at length.
Argument concluded.
Learned counsel for the parties have prayed to list these matters under the heading "For Orders" on a particular date, so that they may give their written notes of arguments giving therein details along with the reference of the law and the judgment, the same is being relied upon.
List these cases on 9th December, 2025 under the heading "For Orders".
2. No written notes of arguments have been filed on behalf of
the parties.
3. Therefore, the matter is being adjourned for a week so that
the written notes of arguments may be filed making it clear that
by the next date of hearing, the written notes of argument will
not be submitted then the matter will be closed.
4. List on 16.12.2025.
(Sujit Narayan Prasad, J.)
(Arun Kumar Rai, J.) Dated 9th December, 2025 P.K.S./Suman-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!