Shankar Kumar Verma Age 27 Years S/O ... vs Boby Devi W/O Shankar Kumar Verma ...
2025 Latest Caselaw 7286 Jhar

Citation : 2025 Latest Caselaw 7286 Jhar
Judgement Date : 1 December, 2025

[Cites 1, Cited by 0]

Jharkhand High Court

Shankar Kumar Verma Age 27 Years S/O ... vs Boby Devi W/O Shankar Kumar Verma ... on 1 December, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                                                         2025:JHHC:35853-DB




    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 F.A. No. 169 of 2023
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Shankar Kumar Verma Age 27 years S/O Puran Mahto R/O Village and Post Office - Nawagarh Chatti P.S. - Rajdhanwar, District- Giridih - Present Address:- Ishu vihar, Mukundpur Part 2 P.O.+P.S.- Ishu Vihar, District Libaspur North West, Delhi.

... Appellant Versus

Boby Devi W/O Shankar Kumar Verma Daughter of Chotelal Mehta, R/O Village Behradih Post Office and P.S. - Domchanch District - Koderma, Jharkhand ... Respondent

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Laxman Kumar, Advocate : Mr. Gopeshwar Singh, Advocate For the Respondent : Mr. Dharmendra Kr. Malityar, Advocate : Mr. Anukul Gaurav, Advocate

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08/Dated: 1st December, 2025

1. The instant appeal being F.A. No. 169 of 2023 has been filed under

Section 19(4) of the Family Courts Act, directed against the

impugned judgment passed on 15.06.2023 and decree signed on

28.06.2023.

2. The matter was referred to the mediation vide order dated

15.07.2025.

3. Learned counsel for the appellant has submitted that the mediation

is successful and in view of the settlement having been arrived at in

between the parties, the appeal may be disposed of.

4. We have gone through the mediation report, which is available at