Baban Singh vs The State Of Jharkhand
2025 Latest Caselaw 4845 Jhar

Jharkhand High Court

Baban Singh vs The State Of Jharkhand on 25 August, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                Cr. Appeal (S.J) No. 126 of 2024
      Baban Singh                      ......             Appellant
                             Versus
      1.The State of Jharkhand
      2.Salomi Soren                     .......      Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Animesh Kumar Bhaiya, Advocate For the State : Mr. Tarun Kumar, APP

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th 06/Dated:25 August, 2025 It has been submitted that in view of the judgment of Allahabad High Court reported in (2018) SCC OnLine All 2087, the delay of 180 days may be condoned.

2. Call for regarding the stage of trial from the learned Court below.

3. Put up this case on 02.09.2025.

(Sanjay Prasad, J.) Saket/-