Citation : 2025 Latest Caselaw 3642 Jhar
Judgement Date : 19 August, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 7261 of 2023
( Md. Shahid Vs. State of Jharkhand and Ors.)
------
CORAM : SRI ANANDA SEN, J.
------
For the petitioner(s): Mr. Saurabh Shekhar, Advocate. For the Respondent(s) Mr. Indranil Bhaduri, SC-IV
------
08/19.08.2025: List this case after disposal of WPS No. 3546 of 2010 in which, the judgment has already been reserved.
Anu/- (ANANDA SEN, J. )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!