Central Coalfields Limited vs The State Of Jharkhand & Ors
2025 Latest Caselaw 3592 Jhar

Jharkhand High Court

Central Coalfields Limited vs The State Of Jharkhand & Ors on 18 August, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 W.P.(C) No. 4478 of 2019
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Central Coalfields Limited, Ranchi ... ... ... Petitioner

Versus The State of Jharkhand & Ors. ... ... ... Respondents With W.P.(C) No. 269 of 2019

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Central Coalfields Limited, Ranchi ... ... ... Petitioner

Versus The State of Jharkhand & Ors. ... ... ... Respondents With W.P.(C) No. 4491 of 2019

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Central Coalfields Limited, Ranchi ... ... ... Petitioner

Versus The State of Jharkhand & Ors. ... ... ... Respondents With

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Central Coalfields Limited, Ranchi ... ... ... Petitioner

Versus The State of Jharkhand & Ors. ... ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Petitioner(s) :Mr. A.K. Das, Advocate For the Respondents :Mr. Rajiv Ranjan, A.G. :Mr. Anil Kumar, Addl. SGI :Mr. Ratnesh Kumar, A.C. to A.G :Mr. Shray Mishra, A.C. to A.G.

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Order No.10/Dated 18 August, 2025 th

1. Hearing concluded.

2. Judgment reserved.

3. However, the parties are being given liberty to file the written notes of arguments, which shall be filed by Wednesday, i.e., on 20th August, 2025.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

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