Yogeshwar Ram vs The State Of Jharkhand And Others ... ... ...
2025 Latest Caselaw 1630 Jhar

Jharkhand High Court

Yogeshwar Ram vs The State Of Jharkhand And Others ... ... ... on 6 August, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cont. Case (Civil) No. 582 of 2023
             Yogeshwar Ram ...        ...     ...  ...  ...    ...   Petitioner
                                      Versus
             The State of Jharkhand and others ...        ...      ...   Opp. Parties
                                      ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner : Mrs. Vandana Singh, Advocate Mrs. Nirupama, Advocate For the Opp. Parties: Mr. Indranil Bhaduri, S.C.- IV

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09/Dated: 06.08.2025

1) In compliance to the order dated 29.07.2025 Mr. Aboobacker

Siddique P, Secretary, Department of Agriculture, Animal

Husbandry & Co-operative Department (Additional Charge),

Government of Jharkhand, Ranchi is present. He has filed his

personal affidavit in support of fresh contentions that the

judgment in question has been complied with.

2) However, this fact is disputed by the learned counsel for the

petitioner who prays for and is granted two weeks' time to file

counter to the show cause on behalf of the Opposite Party

No.2.

             3)    List on 28.08.2025.

             4)    Personal appearance of Mr. Aboobacker Siddique P, Secretary,

Department of Agriculture, Animal Husbandry & Co-operative,

Government of Jharkhand is dispensed with for the time being.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) Sharda/MM/ Cp.01