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Rupali Mahanty vs Subhashish Sannigrahi
2025 Latest Caselaw 1623 Jhar

Citation : 2025 Latest Caselaw 1623 Jhar
Judgement Date : 6 August, 2025

Jharkhand High Court

Rupali Mahanty vs Subhashish Sannigrahi on 6 August, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   F.A. No. 64 of 2025
 Rupali Mahanty                                     ...      Appellant
                                      Versus
 Subhashish Sannigrahi                              ...      Respondent
                         ----------

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

-------

 For the Appellant    : In-Person

 For the Respondent      : Mr. A.K. Das, Advocate
                   ---------
 Order No.05/ Dated 6th August, 2025

1. Mr. Amit Kumar Das, learned counsel appearing for the

respondent has submitted that the Special Leave Petition being Special

Leave to Appeal No. 17275 of 2024 is pending before the Hon'ble

Supreme Court and no endeavor has been taken by the appellant-in-

person after the judgment and decree dated 21.09.2022 and 26.09.2022

respectively, rendered by the learned Principal Judge, Family Court,

Bokaro in pursuant to the order of remand dated 16. 05.2024 passed in

First Appeal No. 116 of 2022.

2. Upon this, the appellant in-person has submitted that she will take

necessary steps in order to bring to the notice, the fact about the

judgment and decree which has been passed on the basis of the

judgment dated 16.05.2024 passed in F.A. No.116 of 2022, by which

the matter was remanded by this Court, to adjudicate afresh. However,

the said very remand order dated 16.05.2024 passed in F.A. No.116 of 2022, is under challenge before the Hon'ble Apex Court in Special

Leave to Appeal No. 17275 of 2024.

3. This Court considering the aforesaid submission and as prayed by

the appellant-in-person, is of the view of posting this matter on 12th

August, 2025.

4. Appellant-in-person has also submitted that in the meanwhile,

whatever documents she wants to file, the same will be filed in her

affidavit.

5. As prayed, list this matter on 12th August, 2025.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Suman/Abha

 
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