Rakesh Kumar Ranjan & Ors vs Pappu Mandal & Ors
2025 Latest Caselaw 1328 Jhar

Jharkhand High Court

Rakesh Kumar Ranjan & Ors vs Pappu Mandal & Ors on 1 August, 2025

        THE HIGH COURT OF JHARKHAND AT RANCHI
                      M.A. No. 108 of 2016
        Rakesh Kumar Ranjan & Ors.                            ..... Appellants
                                    Versus
        Pappu Mandal & Ors.                                   .....Respondents
                           With
                     M.A. No. 257 of 2016
        The Oriental Insurance Company Ltd., Branch Office Godda,
        represented through its Sr. Divisional Manager, D.O.I., Ranchi
                                                                  ..... Appellant
                                    Versus
        Rakesh Kumar Ranjan & Ors.                           .....Respondents

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CORAM: HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant(s) : Ms. Rajni Singh, Advocate [In M.A. No.108 of 2016] : Mr. G.C. Jha, Advocate [In M.A. No.257 of 2016] For the Respondent No.3 : Mr. G.C. Jha, Advocate [In M.A. No.108 of 2016] For the Respondent No.1 : Ms. Rajni Singh, Advocate [In M.A. No.257 of 2016]

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st 20/ 1 August, 2025

1. Heard learned counsel for the parties.

2. Judgment is reserved.

(Arun Kumar Rai, J.) Rajnish/R.K