Om Prakash Chhabra vs Bijay Kumar Sarawgi & Others ..... Opp. ...
2025 Latest Caselaw 5350 Jhar

Jharkhand High Court

Om Prakash Chhabra vs Bijay Kumar Sarawgi & Others ..... Opp. ... on 30 April, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Civil Revision No. 16 of 2014

Om Prakash Chhabra                             ..... Petitioner
                      Versus
Bijay Kumar Sarawgi & Others             ..... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Petitioner : Mr. Manjul Prasad, Sr. Advocate Mr. Amit Kumar Das, Advocate. Mr. Aniket Rohan, Advocate. Mr. Sankalp Goswami, Advocate. Mr. Akhouri Prakhar Sinha, Advocate. For the O.P. No. 1 : Mr. Shashank Shekhar, Advocate.

Mr. Karbir, Advocate.

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th Order No. 24/Dated: 30 April, 2025

1. Heard learned counsel for the petitioner as well as learned counsel for the opposite party no. 1.

2. Argument concluded. Both parties have filed their short-written notes of arguments along with relevant judgments, which they relied upon.

3. Judgment Reserved.

(Pradeep Kumar Srivastava, J.) Sunil/