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Baghai Devi vs Shri Sristidhar Mahto & Ors
2025 Latest Caselaw 5349 Jhar

Citation : 2025 Latest Caselaw 5349 Jhar
Judgement Date : 30 April, 2025

Jharkhand High Court

Baghai Devi vs Shri Sristidhar Mahto & Ors on 30 April, 2025

                                                                                    2024:JHHC:44974


           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Second Appeal No. 120 of 1998
                                   --------

Baghai Devi ... ... Appellant Versus Shri Sristidhar Mahto & Ors. ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Ranjeet Kumar, Advocate For the Respondents : Mr. Amar Kumar Sinha, Advocate

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th Order No. 26/ Dated: 30 April, 2025

Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.

2. List this matter on 03rd July, 2025.

(Pradeep Kumar Srivastava, J.) Basant

 
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