Citation : 2025 Latest Caselaw 5331 Jhar
Judgement Date : 29 April, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S.A. No.17 of 2013
Jaiprakash Singh & Ors. ... Appellants
Versus
Sanjay Sindhu & Ors. ... Respondents
Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
For the Appellants : Mr. A.K. Choudhary, Adv. For the Resp. Nos.2 & 3 : Mr. Kanishka Deo, Adv.
Order No.14/Dated- 29.04.2025 Learned counsel for the appellants as well as learned counsel for the respondents are directed to prepare short notes of the arguments in the present case along with relevant judgments, which they intend to rely on.
List this case on 26.06.2025.
(Pradeep Kumar Srivastava, J.)
Sachin
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