Citation : 2025 Latest Caselaw 5092 Jhar
Judgement Date : 23 April, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Appeal (S.J.) No. 293 of 2025
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Vikash Kumar ..... Appellant Versus The State of Jharkhand ..... Respondent
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Appellant : Mr. Saumya Pandey, Advocate For the State : Mr. Sanat Kr. Jha, A.P.P.
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04/23.04.2025 Admit.
2. Call for the legible scanned copy of the Lower Court Record.
3. Office is directed to open the envelope and place the impugned judgment on record.
4. Put up this case on 9th May, 2025.
(Sanjay Prasad, J.) s.m.
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