M/S Vijai Electricals Ltd vs State Of Jharkhand Through The ...
2025 Latest Caselaw 5032 Jhar

Jharkhand High Court

M/S Vijai Electricals Ltd vs State Of Jharkhand Through The ... on 22 April, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                         2025:JHHC:11873-DB




IN THE HIGH COURT OF JHARKHAND AT RANCHI
            W.P.(T) No. 507 of 2025
M/s Vijai Electricals Ltd., a Company within the meaning of section
2(20) of the Companies Act, 2013, having its Registered Office at 6-3-
648/1&2, Off Rajbhavan Road, Somajiguda, Hyderabad, through its
Authorized Signatory Mr. P. Srinivasa Rao (GM-Marketing & sales),
S/o Shri Ranga Rao, aged about 61 Years, resident of Paruchuri, 16-
3- 21/839, Bhagath Singh Nagar, Near Raja Rajeshwari Temple,
KPHВ Colony, Kukat Pally, Hyderabad, P.O. & P.S. Hyderabad,
DistrictHyderabad, Andhra Pradesh ...        ...   ...   Petitioner
                     Versus
1. State of Jharkhand through the Additional Chief Secretary,
   Department of Energy, having its office at SBI Building, Project
   Bhawan, Dhurwa, Ranchi, P.O. Dhurwa, P.S. Jagannathpur,
   District- Ranchi, Jharkhand.
2. The Secretary-Cum-Commissioner of State Taxes, having its office
   at Project Bhawan, Dhurwa, Ranchi - 4, P.O. Dhurwa, P.S.
   Jagannathpur, District- Ranchi, Jharkhand.
3. Jharkhand Bijli Vitran Nigam Limited (JBVNL), a company
   incorporated under the Companies Act, having its office at
   Engineers   Building,   P.O.   &   P.S.    Dhurwa,    District-Ranchi
   (Jharkhand) through its Managing Director, having its place of
   business at Engineers Building, P.O. & P.S. Dhurwa, District-
   Ranchi (Jharkhand).
4. Finance Controller, JBVNL, having its office at Engineers Building,
   P.O. & P.S. Dhurwa, District- Ranchi (Jharkhand).
5. Chief Engineer (R.E), JBVNL, having its office at Engineers
   Building, P.O. & P.S. Dhurwa, District- Ranchi (Jharkhand).
6. The General Manager (Rural Project), JBVNL, having its office at
   Engineers Building, P.O. & P.S. Dhurwa, District- Ranchi
   (Jharkhand).                       ...      ...     ...   Respondents
                         ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner : Mr. Nitin Kumar Pasari, Advocate Ms. Sidhi Jalan, Advocate For the State: Mr. Ashutosh Anand, AAG-III Mr. Sahbaj Akhtar, AC to AAG-III For the JBVNL: Mr. Sachin Kumar, Advocate 2025:JHHC:11873-DB

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04/Dated: 22.04.2025

Counsel on both sides agree that the issue raised in this Writ

Petition is covered by the judgment rendered by a Division Bench of

this Court on 09.04.2024 in W.P.(T) No. 6712 of 2023 and batch

titled "Sri Gopikrishna Infrastructure Pvt. Ltd. Vs. the State of

Jharkhand and others".

Therefore, the Writ Petition is disposed of in terms of the said

order.

(M.S. Ramachandra Rao, C.J.)

(Rajesh Shankar, J.) Sharda/MM/ Cp.02