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Most Sahwa Devi & Ors vs Gajendra Rana & Ors
2025 Latest Caselaw 4793 Jhar

Citation : 2025 Latest Caselaw 4793 Jhar
Judgement Date : 16 April, 2025

Jharkhand High Court

Most Sahwa Devi & Ors vs Gajendra Rana & Ors on 16 April, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                S.A. No.35 of 2010

         Most Sahwa Devi & Ors.                      ...      Appellants
                                        Versus
         Gajendra Rana & Ors.                        ...      Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. S.K. Sharma, Adv. For the Respondents : Mr. Pramod Kumar, Adv.

Mr. Satish Kumar, Adv.

Order No.13/Dated- 16.04.2025 Learned counsel for the appellants is directed to prepare short notes of the arguments in the present case along with relevant judgments, which he intends to rely on.

List this case on 23.04.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

 
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