Sagir Chudihar vs The State Of Jharkhand & Others
2025 Latest Caselaw 4757 Jhar

Jharkhand High Court

Sagir Chudihar vs The State Of Jharkhand & Others on 15 April, 2025

Author: Gautam Kumar Choudhary

Bench: Gautam Kumar Choudhary

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W.P. (C) No.7680 of 2023
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Sagir Chudihar .... .... .... Petitioner Versus The State of Jharkhand & Others .... .... .... Respondents

CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

For the Petitioner : Ms. Shruti Shrestha, Advocate For the State : Mr. Anish Kumar Mishra, A.C. to Sr. S.C. I

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Order No.06 / Dated : 15.04.2025 Learned counsel on behalf of petitioner seeks two weeks' adjournment to bring on record the judgment and decree passed in Title Suit No.12 of 2004.

Let this case be listed after two weeks.

(Gautam Kumar Choudhary, J.) Anit